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State of West Bengal - Section

Section 34 in The Bengal Tanks Improvement Act, 1939

34. Power to authorise subordinate officer to exercise Collector's powers.

- The Collector may by order in writing, authorise any officer subordinate to him to exercise the powers of the Collector under clause (a) of section 5 [or clause (a) of sub-section (1) of section 6A, or clause (b) of sub-section (3) of section 9B] [Words substituted by W.B. Act 24 of 1948.] or under section 31.