Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 179] [Entire Act] State of Odisha - Subsection Section 179(b) in The Orissa Motor Vehicles Rules, 1993 (b)for summoning parties and witness and enforcing their attendance Order-V-Rules 1, 3, 4 and 6, Order IX, Rules 1,6, 7 and 10 to 14 and Order XVI, Rules 1 to 5 and 7 to 21;