Kerala High Court
Ebrahim vs Ajaykumar.K.P on 15 October, 2024
Author: Anil K. Narendran
Bench: Anil K.Narendran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
Tuesday, the 15th day of October 2024 / 23rd Aswina, 1946
CONTEMPT CASE(C) NO. 12 OF 2019(S) IN WP(C) 17175/2018
PETITIONERS/PETITIONERS:
1. EBRAHIM, AGED 58 YEARS, S/O. KAMMUKUTTY, PADICHEYA PEEDIKKEL,
ARIYALLOOR, VIA PARAPPANANGADI, MALAPPURAM - 676 312.
2. SARASAN B.P., AGED 58 YEARS, S/O. BALAKRISHNAN NAIR,
THIRUMANGALATH, POST GURUVAYOORAPPAN COLLEGE, KOZHIKODE - 673 014.
3. SASI, S/O. GOPALAN, AGED 58 YEARS, THEKKEMANGOT, KANNADIPOYIL
POST, BALUSSERY, KOZHIKODE - 673 612.
4. RAJAN M.C., AGED 58 YEARS, S/O. KELU, AMAL NIVAS, KELLOTHU PARAMBA,
PURAMERI, KOZHIKODE - 673 583
5. DEVAN NAIR K.K., AGED 58 YEARS, S/O. GANGADHARAN NAIR, KUZHIKKADAN
KUNNATH, KANNADIPOYIL POST, BALUSSERY, KOZHIKODE - 673 612.
BY ADV. SMT. M.MANJU
RESPONDENT/RESPONDENT:
AJAYKUMAR.K.P., GENERAL MANGER IN CHARGE,
KOZHIKODE DISTRICT CO-OPERATIVE BANK LIMITED,
HEAD OFFICE, KALLAI ROAD, KOZHIKODE - 673 002.
BY SRI. P.C.SASIDHARAN, STANDING COUNSEL
This Contempt of court case (civil) having come up for orders on
15.10.2024, the court on the same day passed the following:
P.T.O.
ANIL K. NARENDRAN, J.
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Con. Case (C)No.12 of 2019
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Dated this the 15th day of October, 2024
ORDER
Anil K. Narendran, J.
The learned counsel for the petitioners would submit that the SLP(C)No.33895 of 2018, which was listed before the Apex Court on 12.07.2024, now stands adjourned along with connected matters.
2. The learned counsel for the respondent would point out the interim order dated 04.02.2020 granted by the Apex Court in a connected matter, i.e., SLP(C)No.2828-29 of 2020.
List on 16.12.2024.
Sd/-
ANIL K. NARENDRAN, JUDGE MIN 15-10-2024 /True Copy/ Assistant Registrar