Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(e) in THE KERALA MINERALS (VESTING OF RIGHTS) ACT, 2021 (e)respectively, of section 3 of the Mines and Minerals (Development and Regulation) Act, 1957 (Central Act 67 of 1957);
