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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2)(c) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(c)the development of any site into a township or colony and the restrictions and conditions subject to which such development may be undertaken or carried out;