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Greater Bengaluru City Corporation -

Section 73 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

73. Secretary to the Government.

Salary and Conditions of the Zonal Commissioner.-The ZonalCommissioner shall be paid out of the Municipal Fund of the state such monthly salaryand such monthly allowances, if any, as may from time to time be fixed by theGovernment and shall also be given such facilities in relation to residentialaccommodation, conveyance and such other facilities as may be fixed by the