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Supreme Court - Daily Orders

Union Of India vs A.K.Goel . on 4 September, 2014

     ITEM NO.96                            REGISTRAR COURT. 1                  SECTION XIV

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                                      BEFORE THE REGISTRAR PANKAJ BHANDARI

     Civil Appeal                 No(s).    2872/2010

     UNION OF INDIA                                                          Appellant(s)

                                                        VERSUS

     A.K.GOEL & ORS.                                                         Respondent(s)
     (with interim relief and office report)
     WITH
     C.A. No. 2873/2010
     (With Office Report)

     Date : 04/09/2014 This appeal was called on for hearing today.


     For Appellant(s)
                                           Mr.   Kailash Pandey, Adv.
                                           Ms.   Sushma Suri,Adv.
                                           Ms.   Lizmi Jameel Husain, Adv.
                                           Mr.   Shakil Ahmed Syed,Adv.


     For Respondent(s)
                                           Mr.   Devendra Jha, Adv.
                                           Dr.   V. P. Appan,Adv.
                                           Mr.   Aftab Ali Khan,Adv.
                                           Mr.   Shakil Ahmed Syed,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The matters fall under the complete category.

Registry to process for listing before the Hon'ble Court, as per rules.

(PANKAJ BHANDARI) Digitally signed by Rupam Dhamija Date: 2014.09.08 Registrar 13:05:08 IST Reason: