Calcutta High Court (Appellete Side)
Manindra Nath Singha & Ors vs The State Of West Bengal & Ors on 5 April, 2017
Author: Samapti Chatterjee
Bench: Samapti Chatterjee
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5. 4 . 2017 BP W.P. 28210(W) of 2016 Sl. 107 Manindra Nath Singha & Ors.
Vs. The State of West Bengal & Ors.
No one appears on behalf of the petitioners.
No adjournment is sought for.
The writ petition is dismissed for default.
(Samapti Chatterjee, J. ) 2 3