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Calcutta High Court (Appellete Side)

Manindra Nath Singha & Ors vs The State Of West Bengal & Ors on 5 April, 2017

Author: Samapti Chatterjee

Bench: Samapti Chatterjee

1

5. 4 . 2017 BP W.P. 28210(W) of 2016 Sl. 107 Manindra Nath Singha & Ors.

Vs. The State of West Bengal & Ors.

No one appears on behalf of the petitioners.

No adjournment is sought for.

The writ petition is dismissed for default.

(Samapti Chatterjee, J. ) 2 3