Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(3) in All India Services (Death-Cum-Retirement Benefits) Rules, 1958 (3)[- ] [Omitted vide MHA Notification No. 29/81/66-AIS(II)-A dated 20.6.68.]
