Section 444A(1)(b) in The U.P. Co-operative Societies Rules, 1968

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State of Uttar Pradesh - Subsection

Section 444A(1)(b) in The U.P. Co-operative Societies Rules, 1968

(b)A person seeking election to the Committee of Management or of a delegate in the general body of the society from a particular area or constituency or class of members shall be elected the members of the general body of the area/constituency or class of members, as the case may be-

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State of Uttar Pradesh - Subsection

Section 444A(1)(b) in The U.P. Co-operative Societies Rules, 1968