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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1) in The Sree Saraswaty Press Limited (Acquisition And Transfer Of Undertakings) Act, 1984

(1)For the deprivation of the Company of the management of its undertakings, there shall be given to the Company by the State Government an amount of rupees three thousand seven hundred and fifty.