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State of Madhya Pradesh - Section

Section 18 in The M.P. Sthaniya Nidhi Sampariksha Niyam, 1974

18. Preparation of objection statements.

- All objections raised in the course of audit shall be brought daily to the notice of the Principal Officer or the other responsible officer of the local authority concerned by means of objections statements in Form III. These objections statements shall issue over the dated signature of the Auditor and an acknowledgement from the Principal Officer or other responsible officer of the local authority to whom they are sent shall be obtained in a dak book.