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[Cites 0, Cited by 3] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(iii) in Tamil Nadu Property (Prevention of Damage and Loss) Act, 1992

(iii)commits mischief by doing any act which renders any public road, bridge, navigable channel, natural or artificial impassable or less safe for traveling or conveying property,