Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 332] [Entire Act]

State of Maharashtra - Subsection

Section 332(2) in The City of Nagpur Corporation Act, 1948

(2)In order to indicate the location of fire-mains and hydrants the [Commissioner] may direct the fixing of plates on any building or land, the painting of signs, or the erecting of appliances as he may think fit.