Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(1) in Brainware University Act, 2015 (1)The movable and immovable properties of the Sponsoring trust as described under Schedule-B shall be deemed to have been transferred and vested absolutely to the University with effect from the date of coming into force of this Act.
