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Union of India - Section

Section 37 in The Small Industries Development Bank Of India (General Regulations), 2000*

37. Non-payment of calls by shareholder .-No shareholder shall be entitled to receive any dividend or to exercise any privilege as a shareholder until he shall have paid all calls for the time being due and payable on every share held by him, whether singly or jointly with any person, together with interest and expenses, if any.