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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(1)(b) in The West Bengal Fire Services (Maintenance of Discipline) Act, 1974

(b)be a member of, or be associated in any way with, any other society, institution, association or organisation that is not recognised as part of the fire brigade of which he is a member or is not of a purely social, recreational or religious nature; or