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[Cites 0, Cited by 0] [Section 218A(2)] [Section 218A] [Entire Act]

Union of India - Subsection

Section 218A(2)(iv) in The Merchant Shipping Act, 1958

(iv)standards for the quantity and quality of food and drinking water, including the catering standards that apply to food provided to the seamen on ships, under sub-section (7) of section 168;