Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 5 in Hyderabad General Clauses Act, 1308F

5. Commencement and termination of time.

(1)If any period of [time] [As amended by Act No. VI of 1310 F.] is mentioned the day from which it is stated to commence shall not be included in the time but the day upto which it is stated to last shall be included therein;
(2)If any amount or quantity is mentioned, it shall include the highest limit expressed therein.