Delhi High Court - Orders
Tata Steel Bsl Limited vs Ministry Of Corporate Affairs & Anr on 27 April, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11776/2021 & CM APPL. 20916/2023
TATA STEEL BSL LIMITED ..... Petitioner
Through:
versus
MINISTRY OF CORPORATE AFFAIRS &
ANR. ..... Respondents
Through: Mr. Anurag Ahluwalia, CGSC for R-
1.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 27.04.2023
1. This hearing has been done through hybrid mode.
2. Hon'ble Judge is on leave today.
3. List on 20th July, 2023.
BY ORDER (COURT MASTER) APRIL 27, 2023 Rahul Signature Not Verified Digitally Signed By:RAHUL Signing Date:01.05.2023 11:05:14