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Delhi High Court - Orders

Tata Steel Bsl Limited vs Ministry Of Corporate Affairs & Anr on 27 April, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~44
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 11776/2021 & CM APPL. 20916/2023
                               TATA STEEL BSL LIMITED                         ..... Petitioner
                                               Through:
                                               versus
                               MINISTRY OF CORPORATE AFFAIRS &
                               ANR.                                      ..... Respondents
                                               Through: Mr. Anurag Ahluwalia, CGSC for R-
                                                          1.
                               CORAM:
                               JUSTICE PRATHIBA M. SINGH
                                         ORDER

% 27.04.2023

1. This hearing has been done through hybrid mode.

2. Hon'ble Judge is on leave today.

3. List on 20th July, 2023.

BY ORDER (COURT MASTER) APRIL 27, 2023 Rahul Signature Not Verified Digitally Signed By:RAHUL Signing Date:01.05.2023 11:05:14