Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66B] [Entire Act]

Union of India - Subsection

Section 66B(3) in The Indian Post Office Rules, 1933

(3)articles for booking under this service shall prominently bear on, the front the superscription "INALAND SPEED POST" and shall also bear the name and address of the sender in addition to that of the addresses, including the PIN codes of the Post Offices of deliver serving the addressee and the sender and their telephone number, if any: