Section 72(1)(c) in The Indian Forest Act, 1927

[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(1)(c) in The Indian Forest Act, 1927

(c)power to issue a search-warrant under the [Code of Criminal Procedure, 1898] [See now the Code of Criminal Procedure, 1973 (No. 2 of 1974).] (5 of 1898); and

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State of Madhya Pradesh - Subsection

Section 72(1)(c) in The Indian Forest Act, 1927