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State of Uttar Pradesh - Section

Section 261 in The U.P. Zamindari Abolition and Land Reforms Act, 1950

261. Assessment of revenue on revenue free lands in certain cases.

- The Settlement Officer, shall inquire into the case of all lands released conditionally or for a term, from the payment of revenue and shall assess such lands if it appears to him that the conditions have been transgressed or the term has expired.