Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Entire Act] Union of India - Section Section 13 in Coal Mines (Nationalisation) Act, 1973 13. Accounts and audit.- The Custodian of every coal mine shall maintain the accounts of such mine in such manner and under such conditions as may be prescribed.
