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State of Madhya Pradesh - Section

Section 29 in The M.P. Payment of Wages Rules, 1962

29. Permission to appear.

- Any person desiring the permission of the authority to act on behalf of any employed person or persons shall present to the Authority a brief written statement explaining his interest in the matter, and the Authority shall record an order on the statement, which in the case of refusal shall include reasons for the order, and shall incorporate it in the record.