Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Uttar Pradesh - Subsection Section 82(c) in The U.P. Minor Minerals (Concession) Rules, 1963 (c)in the case of firm or other association of individuals, only if all the partners of the firm or members of the association are citizens of India; and .
