Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52F] [Entire Act] State of Jammu-Kashmir - Subsection Section 52F(2) in The Jammu and Kashmir Forest Act, 1987 (1930 A.D.) (2)The parties shall have a right of being represented by council.
