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State of Sikkim - Section

Section 122 in Sikkim Panchayat Act, 1993

122. Report on the work of Gram Panchayat or Zilla Panchayat.

- The Gram Panchayat or Zilla Panchayat concerned shall prepare and submit annually report on work done during previous year and the work proposed to be done during the following year to the Prescribed Authority within such period as may be specified by the State Government.