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State of Maharashtra - Section

Section 15 in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

15. Registration of double crops and crop mixtures.

- Every Circle Officer and Circle Inspector shall during inspection give careful attention to the correct registration of double and mixed crops. Where two crops one after the other, are sown and reaped in the same area in the same year, each shall be credited with such full area. Where on account of the failure of the crop sown first, a second crop is sown, such second crop only shall be registered. In mixed crop of all kinds, the area shall be apportioned between each variety of the crop with as great an accuracy as possible.