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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(1)(a) in Indraprastha Institute of Information Technology Delhi Act, 2007

(a)The admission of students, the course of study and the fees thereof, the qualifications pertaining to the award of degrees, diploma, certification and other academic distinction, the conditions for the grant of fellowships and awards and the like;