Section 5 in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973
5. Director to prepare regional plans.
- Subject to the provisions of this Act and the rules made thereunder, it shall be the duty of the Director,-(i)to carry out a survey of the regions;(ii)to prepare an existing land use map; and(iii)to prepare a regional plan.
