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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(24) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

24.0Every care and precaution shall be taken to prevent the contamination of value and fittings of the cylinders/containers by oily and fatty substances.