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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(w) in Sashastra Seema Bal Act, 2007

(w)"superior officer", when used in relation to a person subject to this Act, means–
(i)any member of the Force to whose command such person is for the time being subject in accordance with the rules;
(ii)any officer of a higher rank or class or of a higher grade in the same class, and includes, when such person is not an officer, a subordinate officer or an under-officer of higher rank, class or grade;
(x)"under-officer" means a Head Constable of the Force;