Madras High Court
D. Selvakumar vs Mrs. Sabitha on 3 April, 2017
Author: K.Kalyanasundaram
Bench: K.Kalyanasundaram
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 03.04.2017
CORAM
THE HON'BLE MR.JUSTICE K.KALYANASUNDARAM
Contempt Petition No.3016 of 2016
D. Selvakumar .. Petitioner
Vs
1. Mrs. Sabitha, Principal Secretary,
Government of Tamil Nadu,
School Education Department,
Fort St. George, Secretariat,
Chennai 600 009.
2. Mr. S. Kannappan, Director of School Education,
D.P.I. Campus, College Road, Nungambakkam,
Chennai 600 006.
3. Mrs. A. Kasthuri Bai, Chief Educational Officer,
Nagappattinam, Nagappattinam District.
4. Mrs. V. Anbazhaki, District Educational Officer,
Nagappattinam, Nagappattinam District. .. Respondents
PRAYER : Petition filed under section 11 of the Contempt of Courts Act, to punish the respondents herein for their willful disobedience of the order passed by this Court in W.M.P.No. 2713 of 2016 in W.P.No.3309 of 2016, dated 29.01.2016.
For Petitioner : Mr.R.Subramanian
For Respondents : Mr. M. Elumalai
Government Advocate
-----
K.KALYANASUNDARAM, J.
pvs
O R D E R
This contempt petition has been filed against the non-compliance of the order and direction issued by this Court in W.M.P.No. 2713 of 2016 in W.P.No.3309 of 2016, dated 29.01.2016.
2. It is represented by the learned counsel for the petitioner and the learned Government Advocate that the order and direction issued by this Court in W.M.P.No. 2713 of 2016 in W.P.No.3309 of 2016, dated 29.01.2016, has been complied with. Recording the said submission made by the learned counsel on either side, the Contempt Petition is closed.
03.04.2017 pvs To
1. Mrs. Sabitha, Principal Secretary, Government of Tamil Nadu, School Education Department, Fort St. George, Secretariat, Chennai 600 009.
2. Mr. S. Kannappan, Director of School Education, D.P.I. Campus, College Road, Nungambakkam, Chennai 600 006.
3. Mrs. A. Kasthuri Bai, Chief Educational Officer, Nagappattinam, Nagappattinam District.
4. Mrs. V. Anbazhaki, District Educational Officer, Nagappattinam, Nagappattinam District.
Contempt Petition No.3016 of 2016 http://www.judis.nic.in