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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

State of Gujarat - Subsection

Section 34(4)(a) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(a)the licensee to whom the notice was given has contravened or is contravening or is likely to contravene any of the provisions of this Act or rules or regulations made thereunder or any condition of licence; and