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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(a) in Tamil Nadu Commission for Protection of Child Rights Rules, 2012

(a)analyse existing law, policy and practices to assess compliance with Convention on the Rights of the Child, undertake inquiries and produce reports on any aspect of policy or practices affecting children and comment on proposed new legislation from a child rights perspective;