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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 29(2) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(2)The Ordinances of the University shall be made by the Academic Council which after being approved by the Board of Management, shall be submitted to the Chancellor for its approval.