Supreme Court - Daily Orders
Rajmal vs Collector Sonepat Mini Secretariat on 10 April, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.22 COURT NO.13 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9553/2017
(Arising out of impugned final judgment and order dated 01/12/2016
in CWP No. 18414/2016 passed by the High Court Of Punjab & Haryana
At Chandigarh)
RAJMAL AND ORS Petitioner(s)
VERSUS
COLLECTOR SONEPAT AND ORS Respondent(s)
(with interim relief and office report)
WITH SLP(C) No. 9554/2017
(With WITH Interim Relief and Office Report)
Date : 10/04/2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Subramonium Prasad,Sr.Adv.
Dr. Nirmal Chopra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List after disposal of SLP(C)No.10742 of 2008 – Yogesh Neema & Ors. v. State of Madhya Pradesh & Ors.
(MAHABIR SINGH) (VEENA KHERA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
MAHABIR SINGH
Date: 2017.04.11
11:06:57 IST
Reason: