Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49T] [Entire Act] Union of India - Subsection Section 49T(3) in Conduct of Elections Rules, 1961 (3)The polling agents present at the polling station, who desire to affix their seals, shall also be permitted to do so.
