Allahabad High Court
Ram Kishan Savita vs Yogesh Kumar Mishra on 13 November, 2019
Author: Surya Prakash Kesarwani
Bench: Surya Prakash Kesarwani
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 58045 of 2011 Petitioner :- Ram Kishan Savita Respondent :- Yogesh Kumar Mishra Counsel for Petitioner :- Dheeraj Kumar Dwivedi Counsel for Respondent :- Krishna Kumar Srivastava Hon'ble Surya Prakash Kesarwani,J.
List revised. Case called out. None appears on behalf of the petitioner to press this writ petition.
The writ petition is dismissed for non prosecution.
Order Date :- 13.11.2019 Arif