Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 45 in The Goa Command Area Development Act, 1997 45. Fees for service. - The Command Area Development Board, may charge such fees as may be prescribed under this Act, for rendering any service to any person.
