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[Cites 0, Cited by 0] [Section 3A(15)] [Section 3A] [Entire Act]

Union of India - Subsection

Section 3A(15)(b) in The Foreigners (Tribunals) Order, 1964

(b)The final order of the Tribunal shall be a concise statement of facts and conclusion based on which the Tribunal has arrived at its decision.]