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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 25(3)(b) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(b)the second level of the Interactive Voice Response System provides for options relating to the broad categories of complaints and service requests;