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State of Tamilnadu - Section

Section 4 in Tamil Nadu Occupants of Kudiyiruppu (Protection From Eviction) Rules, 1961

4. Application for restoration of possession.

- Every application for restoration of possession of kudiyiruppu under section 4 shall be in Form II. The application shall be presented in person or by agent or sent by registered post to the authorized officer having jurisdiction over the area.