Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2) in The Punjab Entertainments Tax (Cinematograph Shows) Act, 1954

(2)Before any proprietor furnishes the return as required under sub-section (1), he shall deposit into the concerned Treasury, the full amount of tax payable by him, for the period covered by the return.]