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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(1)(v) in Jammu and Kashmir Panchayati Raj Act, 1989

(v)trees and grass growing on property belonging to the Halqa Panchayat, fruit and other produce thereof and windfalls thereon ;