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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(iii) in Prevention of Destruction and Damage to Property Ordinance, 2015

(iii)In the event of demonstrations turn violent, the Officer in Charge shall ensure that the events are video-graphed through private operators and also request such further information form the media and others on the incidents in question.