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[Cites 0, Cited by 0] [Section 144B(14B)] [Section 144B] [Entire Act]

Union of India - Subsection

Section 144B(14B)(a) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(a)eliminating the interface between the dispute resolution panel and the eligible assessee or any other person to the extent technologically feasible;