Bombay High Court
Mohd. Sohrabuddin Inamdar And 5 Oths vs Khaja Baba Education Trust Loni Takli ... on 19 June, 2024
Author: M. W. Chandwani
Bench: M. W. Chandwani
1 37-sa-260-09.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, NAGPUR.
SECOND APPEAL NO. 260 OF 2009
Mohd. Sohrabuddin Inamdar and others
Vs.
Khaja Baba Education Trust, Loni and others
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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Shri Yash Sodhi h/f. Dr. Anjan De, Advocate for respondent nos. 1 to 6.
CORAM :- M. W. CHANDWANI, J.
DATED :- 19.06.2024 Shri Sodhi, learned counsel submits that Dr. Anjan De, learned counsel for respondent nos. 1 to 6 is not available and seeks adjournment.
2. On his request, stand over two weeks.
(M. W. CHANDWANI, J.) Signed by: Mr. Rajnesh Jaiswal RRToJaiswal Designation: PA Honourable Judge Date: 20/06/2024 14:46:22