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Allahabad High Court

Shri Krishna Gopal Agarwal vs State Of U.P. & Another on 20 July, 2010

Author: Ashwani Kumar Singh

Bench: Ashwani Kumar Singh

Court No. - 53
Case :- APPLICATION U/S 482 No. - 18857 of 2008

Petitioner :- Shri Krishna Gopal Agarwal
Respondent :- State Of U.P. 8: Another

Petitioner Counsel :- Shashank Tripathi
Respondent Counsel :- Govt. AdVocate,K.M. Mishra

Hon'ble Ashwani Kumar Singh,J.

List this case in the second week of August 2010. Interim order granted earlier by this Court, if any, will be extended till the next date of listing.

Order Date :- 20.7.2010 P