Allahabad High Court
Shri Krishna Gopal Agarwal vs State Of U.P. & Another on 20 July, 2010
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
Court No. - 53 Case :- APPLICATION U/S 482 No. - 18857 of 2008 Petitioner :- Shri Krishna Gopal Agarwal Respondent :- State Of U.P. 8: Another Petitioner Counsel :- Shashank Tripathi Respondent Counsel :- Govt. AdVocate,K.M. Mishra Hon'ble Ashwani Kumar Singh,J.
List this case in the second week of August 2010. Interim order granted earlier by this Court, if any, will be extended till the next date of listing.
Order Date :- 20.7.2010 P